Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2) in The Bihar Industrial Disputes Rules, 1961

(2)They shall apply to an industrial dispute concerning any industry in which the Industrial Disputes (Central) Rules, 1951, do not extend and to such industrial disputes in industries in respect of which Central Government have, under Section 39 of the Act, delegated their powers to the State Government.