Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(b) in Multi State Co-Operative Societies Act, 1984

(b)operating the accounts of the multi-State co-operative society and be responsible for making arrangements for safe custody of cash;