Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax vs Unitech Indraprastha Tv Ltd. on 27 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 30676/2017
(Arising out of impugned final judgment and order dated 28-02-2017
in ITA No. 826/2016 passed by the High Court Of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
UNITECH INDRAPRASTHA TV LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.103994/2017-CONDONATION OF DELAY
IN FILING and IA No.103997/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 27-10-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. P.S. Narasimha, ASG
Mr.Arijit Prasad, Adv.
Mr. T.N. Rajdan, Adv
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) Signature Not Verified (MALA KUMARI SHARMA) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2017.10.28 BRANCH OFFICER 12:13:23 IST Reason: