Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Samsung India Electronics Ltd on 14 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.27 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7274/2018
(Arising out of impugned final judgment and order dated 18-04-2017
in ITA No. 305/2017 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 8 Petitioner(s)
VERSUS
SAMSUNG INDIA ELECTRONICS LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.39658/2018-CONDONATION OF DELAY
IN FILING )
Date : 14-05-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Anshul Gupta, Adv.
Mr. Arijit Prasad, Adv.
Mr. Nikhil Rohatgi, Adv.
Ms. S. Chaturvedi, Adv.
Mr. Shashank Khurana, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Himanshu Sinha, Adv.
Mr. Bhuwan Dhoopar, Adv.
Mr. Syed Jafar Alam, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.05.15 17:14:01 IST Reason: