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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2)(c) in The Tamil Nadu Co-Operative Societies Act, 1983

(c)purchases directly or indirectly any property of another member of the registered society brought to sale for recovery of any money due from such other member to the registered society; or