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[Cites 0, Cited by 0] [Section 4(27)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(27)(i) in The Gujarat University Act, 1949

(i)of instruction and examination for such period as may from time to time be prescribed by the Statutes until the end of May 1966 in respect of such subjects and courses of study as may be so prescribed,