Section 13(e) in The Electricity Regulatory Commissions Act, 1998

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Union of India - Subsection

Section 13(e) in The Electricity Regulatory Commissions Act, 1998

(e)to aid and advise the Central Government in the formulation of tariff policy which shall be-

(i)fair to the consumers; and

(ii)facilitate mobilisation of adequate resources for the power sector;