Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Bihar - Subsection Section 40(2)(k) in Bihar Shops & Establishments Act, 1953 (k)the period during which and the conditions subject to which all or any of the provisions of the Act may be suspended by the State Government under section 38;