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[Cites 0, Cited by 0] [Section 441A(2)] [Section 441A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 441A(2)(ii) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(ii)any corporation (not being a company as defined in section 3 of the Companies Act, 1956, or a local authority) established by or under a State or Central Act and owned or controlled by the Government;