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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3)(a) in Asiatic Society Act, 1984

(a)where the order provides for any person or persons taking over the management of the Society-
(i)all persons holding office as Members of the Council, including the President, shall be deemed to have vacated their offices as such;
(ii)the person or persons appointed under sub-section (2) to take over the management of the Society shall exercise all the powers and perform all the duties of the President or Council of the Society, whether at a meeting or otherwise, in respect of the Society;