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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(XI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(XI)Where a question has ambiguous language which admits more than one answer or has two answers, both answers shall be considered correct and the candidate attempting either of the two answers will be awarded a mark.