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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(f) in The West Bengal Motor Vehicles Rules, 1989

(f)its powers under sub-section (9) and sub-section (12) of section 88 of the Act to grant permits in respect of tourist vehicles or National permits in respect of Goods Carriages, as the case may be;