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[Cites 0, Cited by 0] [Section 260] [Entire Act]

State of Telangana - Subsection

Section 260(2) in Telangana Panchayat Raj Act, 2018

(2)The Mandal Praja Parishad shall exercise such powers and perform such functions in such manner and to such extent as may be prescribed, in respect of the following matters, namely:-
(a)exercising control over institutions and functionaries in all social sectors; and
(b)control over local plans and resources for such plans including tribal sub-plans.
Part - VIII Miscellaneous