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[Cites 0, Cited by 0] [Section 132(2)] [Section 132] [Entire Act]

State of Uttar Pradesh - Subsection

Section 132(2)(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)that the appliance referred to in such proviso can be operated from one position only;