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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(o) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(o)‗news aggregator‘ means an entity who, performing a significant role in determining the newsand current affairs content being made available, makes available to users a computer resourcethat enable such users to access the news and current affairs content which is aggregated,curated and presented by such entity.