Orissa High Court
Essel Mining And Industries vs The Sub Registrar on 30 June, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.17322 of 2025
Essel Mining And Industries ..... Petitioner
Ltd, Kolkata
Represented By Adv. -
Mr.S. Mohanty,
Sr.Advocate. assisted by
Ipsit Aurobindo Acharya
-versus-
The Sub Registrar, Bonai, ..... Opposite Parties
Sundargarh and others
Represented By Adv. -
Smt. J. Sahoo, ASC
CORAM:
THE HON'BLE MR. JUSTICE ANANDA CHANDRA
BEHERA
ORDER
30.06.2025 Order No.
01. 1. This matter is taken up through hybrid mode.
2. The learned Senior Counsel Mr. S. Mohanty and his associate Mr. I.A. Acharya, Advocate for the Petitioner and the learned Addl. Standing Counsel for the Opposite Parties are present.
3. Heard from the learned counsels of both the sides.
4. The learned Addl. Standing Counsel for the State submitted to file counter only after getting instructions from the Opposite Parties.
Page 1 of 2.5. The writ petition be listed on 04.08.2025.
(ANANDA CHANDRA BEHERA) Judge I.A. No.10428 of 2025
02. 1. Heard from the learned Sr. Advocate for the Petitioner and learned Addl. Standing Counsel for the State.
2. The operation of the demand notice concerning the demand of Rs.25,59,56,645/- (Rupees Twenty Five Crore Fifty-Nine Lakh Fifty Six Thousand Six Hundred Forty Five) as per Annexure-18 vide Letter No.204 dated 31.05.2025 issued by the Sub-Registrar, Bonai (O.P. No.1) to the Petitioner be stayed till next date.
3. List this I.A. on 04.08.2025 for objection and hearing.
4. Urgent certified copy of this order be granted to the Petitioner on proper application.
(ANANDA CHANDRA BEHERA) Judge Utkalika Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Page 2 of 2. Date: 01-Jul-2025 10:48:05