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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 28 in The National Capital Region Planning Board Act, 1985

28. Power of the Central Government to give directions.

- The Central Government may, from time to time, give such directions to the Board as it may think fit for the efficient administration of this Act and when any such direction is given, the Board shall carry out such directions.