Calcutta High Court (Appellete Side)
Sandip Mukherjee & Ors vs The Serampore Municipality & Ors on 28 June, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
1 28.06.2016
.
rc W.P. No. 14755(W) of 2006 Sandip Mukherjee & Ors.
-Vs-
The Serampore Municipality & Ors.
None appears on behalf of any of the parties when the matter is called on. No accommodation is prayed for.
Hence, this writ application bearing W.P.No. 14755(W) of 2006 stands dismissed for default.
(Debangsu Basak, J.)