Section 2(o) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019
(o)"shop" means any premises where goods are sold, either by retail or wholesale or where services are rendered to customers, and includes an office, a store-room, godown, warehouse or work place, whether in the same premises or otherwise, mainly used in connection with such trade or business, but does not include a factory;
