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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Madhya Pradesh - Subsection

Section 99(a) in The M.P. Factories Rules, 1962

(a)Except in respect of exemption under clause (a) of sub-section (2) the restrictions imposed under Section 64 (4) shall apply to all exemptions granted under this rule :-
(i)the total number of hours of works in any day shall not exceed 10 (ten) inclusive of overtime;
(ii)the spreadover, inclusive of intervals for the rest, shall not exceed twelve hours in any one day :