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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(7) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(7)In the case of Sergeant Armourer. - By promotion from amongst Corporal Armourers, who are qualified military or police armourers, with at least six years service and academic qualifications of middle standard.