Supreme Court - Daily Orders
Director Of Income Tax (It)-Ii vs M/S. International Global Net Works Bv on 31 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.23 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13343/2015
(Arising out of impugned final judgment and order dated 12/12/2014
in ITA No.1579/2012 passed by the High Court of Judicature at
Bombay)
DIRECTOR OF INCOME TAX (IT)-II Petitioner(s)
VERSUS
M/S. INTERNATIONAL GLOBAL NET WORKS BV Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 31/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. S.A. Haseeb, Adv.
Mr. S.K. Choriha, Adv.
Ms. Shefali Sethi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.07.31 17:55:42 IST Reason: