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Supreme Court - Daily Orders

Director Of Income Tax (It)-Ii vs M/S. International Global Net Works Bv on 31 July, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.23                                COURT NO.9                  SECTION IIIA

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to    Appeal   (C)......CC   No(s).
     13343/2015

     (Arising out of impugned final judgment and order dated 12/12/2014
     in ITA No.1579/2012 passed by the High Court of Judicature at
     Bombay)

     DIRECTOR OF INCOME TAX (IT)-II                                         Petitioner(s)

                                                      VERSUS

     M/S. INTERNATIONAL GLOBAL NET WORKS BV                                 Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 31/07/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                 Mr. Tushar Mehta, ASG
                                       Mr. S.A. Haseeb, Adv.
                                       Mr. S.K. Choriha, Adv.
                                       Ms. Shefali Sethi, Adv.
                                       Mrs. Anil Katiyar, AOR


     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.07.31 17:55:42 IST Reason: