Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 23 July, 2015
WP-11671-2015
(MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE)
23-07-2015
Smt. Shobha Menon, learned senior counsel with Shri Rahul Choubey, learned
counsel for the petitioner.
Shri Sanjay Diwedi, learned Deputy Advocate General for the
respondent/State.
As prayed by learned counsel for petitioner, list this case in the next week.
(J.K. MAHESHWARI) JUDGE