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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Kerala - Subsection

Section 120(h) in Kerala Police Act, 2011

(h)drives or drags or pushes any non-motorised vehicle without actual necessity or sufficient reason for such deviation and does not keep,-
(i)on the right side of any other vehicle while overtaking;
(ii)the left side of the street when any other vehicle is coming from the opposite direction.