Supreme Court - Daily Orders
S.V. Samudram vs The State Of Karnataka on 22 February, 2023
Bench: Dinesh Maheshwari, Sanjay Kumar
ITEM NO.105 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8067/2019
S.V. SAMUDRAM Appellant(s)
VERSUS
STATE OF KARNATAKA & ANR. Respondent(s)
(IA No. 167800/2022 - EARLY HEARING APPLICATION)
Date : 22-02-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Anil Kaushik, Adv.
Mr. Abhishek Mishra, Adv.
Mrs. Shashi Sharma, Adv.
Mr. Rajat Rana, Adv.
Ms. Anju Kaushik, Adv.
Ms. Arunima Dwivedi, AOR
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
During the course of submissions, in order to respond to query of the Court, learned counsel for the appellant prays for some time to file additional documents on record.
Time prayed for, is granted.
List the matter in the second week of April, Signature Not Verified 2023. Digitally signed by Neetu Khajuria Date: 2023.02.22 16:36:03 IST Reason: (NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER