Delhi High Court - Orders
Zomato Private Limited Formerly Zomato ... vs Harsh Pandey & Ors on 12 August, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 164/2021 & I.A. 5064/2021
ZOMATO PRIVATE LIMITED FORMERLY ZOMATO MEDIA
PVT LTD ..... Plaintiff
Through: Mr. Divjyot Singh, Advocate.
versus
HARSH PANDEY & ORS. ..... Defendants
Through: Ms. Mamta Jha, Ms. Shruttima
Ehersa & Mr. Vatsalya Vishal,
Advocates for D9/Google LLC.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.08.2021 [VIA VIDEO CONFERENCING]
1. In terms of the Order of the Ld. Joint Registrar (Judicial), service report of Defendant Nos. 1 & 2 is awaited.
2. Particulars of Defendant Nos. 3 to 7 are not available with the Plaintiff. Defendant No. 8 is described as John Doe. Written statement on behalf of Defendant No. 9 is already on record.
3. List before the Joint Registrar for completion of service and pleadings on 04th October, 2021.
4. Interim order(s) to continue.
SANJEEV NARULA, J AUGUST 12, 2021/as