Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 83 in The Orissa State Financial Corporation General Regulations, 2003 83. Accrual of Dividend. - Dividend will accrue and be payable from 20th May, 1957 and no shareholder shall have any right to claim dividend for any period prior to that date.
