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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)The Loco pilot shall not leave with or without vehicles until exact location of both the ends of the portion being left behind has been clearly noted and advised to the Controller and a red flag or lamp is shown on the front and the rear vehicle of the portion being left behind.