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State of Odisha - Section

Section 30 in The Board's Excise Rules, 1965

30. Special rules for issue of country spirit.

(1)Issue of country spirit may be made only from the warehouse within or attached to the distillery and only such strengths as may be prescribed under Section 5 for retail sale.
(2)The rules in Chapter VI relating to warehouses for country spirit outside a distillery shall apply to all operations in a warehouse in or attached to the distillery, so far as they ate relevant.