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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Indian Corporate Law Service Rules, 2015

(3)The other terms and conditions for grant of higher [Level in the Pay Matrix or pay scale] [Substituted 'pay scale' by Notification No. G.S.R. 523 (E), dated 29.5.2017 (w.e.f. 4.6.2015)] on Non-Functional basis shall be as per the orders and instructions issued on the matter by the Central Government from time to time.