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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(5)(xii) in The Central Silk Board Silkworm Seed Regulations, 2010

(xii)maintain the record of sale of seed cocoons for seed or for reeling and shall not sell the rejected cocoons to any seed producer or dealer;