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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4)(iv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(iv)a provision requiring the reduction of salaries and allowances of all or any class of persons employed by the Vishwavidyalaya;