Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Assam - Subsection Section 114(b) in Rules Under the Land and Revenue Regulation (b)of every case in which lands entered as revenue-free may be declared liable to assessment, and assessed by competent authority;
