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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

(1)The budget estimates as complied in accordance with Rule 20 shall be placed by the Member-Secretary before the State Board before the 5th October each year for approval.