Supreme Court - Daily Orders
Director Of Income Tax (International ... vs M/S Oman International Bank, S.A. O. G. ... on 25 April, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.12 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No........../2016
(CC No(s).3637/2016)
(Arising out of impugned final judgment and order dated 28/07/2015
in ITA No.1716/2013 passed by the High Court Of Bombay)
DIRECTOR OF INCOME TAX (INTERNATIONAL
TAXATION)-II, MUMBAI Petitioner(s)
VERSUS
M/S OMAN INTERNATIONAL BANK, S.A.O.G.(NOW
DOHA BANK), MUMBAI Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)No......../2016 (CC No.4206/2016)
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 25/04/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Tushar Mehta,ASG
Ms. Purnima Bhat,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted.
Tag with Civil Appeal No.1436 of 2016.
(Sarita Purohit) Signature Not Verified (Sneh Bala Mehra) Court Master Digitally signed by Assistant Registrar SARITA PUROHIT Date: 2016.04.26 16:30:40 IST Reason: