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Supreme Court - Daily Orders

Director Of Income Tax (International ... vs M/S Oman International Bank, S.A. O. G. ... on 25 April, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.12                            COURT NO.2               SECTION IIIA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)No........../2016
                                           (CC No(s).3637/2016)

     (Arising out of impugned final judgment and order dated 28/07/2015
     in ITA No.1716/2013 passed by the High Court Of Bombay)

     DIRECTOR OF INCOME TAX (INTERNATIONAL
     TAXATION)-II, MUMBAI                                           Petitioner(s)

                                                  VERSUS

     M/S OMAN INTERNATIONAL BANK, S.A.O.G.(NOW
     DOHA BANK), MUMBAI                                Respondent(s)
     (With appln.(s) for c/delay in filing SLP and office report)

     WITH
     S.L.P.(C)No......../2016 (CC No.4206/2016)
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 25/04/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr. Tushar Mehta,ASG
                                   Ms. Purnima Bhat,Adv.
                                   Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned. Leave granted.

Tag with Civil Appeal No.1436 of 2016.

(Sarita Purohit) Signature Not Verified (Sneh Bala Mehra) Court Master Digitally signed by Assistant Registrar SARITA PUROHIT Date: 2016.04.26 16:30:40 IST Reason: