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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(2)The Revenue Inspector shall show in his diary, the number of entries checked, the number of entries found incorrect and the number and kind or errors detected. Whenever any errors are to be corrected, he shall do so in red ink in the manner laid down in rule 13. Where any gross carelessness is noticed, he shall take the Talathi's explanation and forward it to the Mamlatdar for orders.