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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(2)(c) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Act, 1972

(c)the procedure to be followed by the Tribunal, the Special Appellate Tribunal, authorities and officers appointed, or having jurisdiction under this Act;