Section 821 in Rules under the United Provinces Excise Act, 1910
821. Distillers declaration of wash [Form P.D.-8].
- Distillers must thoroughly dissolve the saccharine materials used by them when they set-up the wash; and declared in Form P.D. - 8 the kind and quantity of material used, the actual saccharometric gravity corrected for temperature fermentation commenced at the total quantity for wash made.
