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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(i) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(i)the officer's basic pay should be Rs.19530 per month or more in the case of purchase of motor car and Rs.8560 per month a or more in the case of motor cycle or scooter etc.