Supreme Court - Daily Orders
S. Ramadass vs The Government Of Tamil Nadu on 23 May, 2025
Bench: J.K. Maheshwari, Aravind Kumar
ITEM NO.20 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 19655/2025
[Arising out of impugned final judgment and order dated 01-07-2024
in WA No. 1346/2021 passed by the High Court of Judicature at
Madras]
S. RAMADASS Petitioner(s)
VERSUS
THE GOVERNMENT OF TAMIL NADU & ORS. Respondent(s)
(IA No. 126352/2025 - CONDONATION OF DELAY IN FILING and IA No.
126353/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 23-05-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) :
Mr. S. Nagamuthu, Sr. Adv.
Mr. Shreyas Kaushal, Adv.
Mr. Shyam Gopal, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1) As prayed, list the matter after ensuing partial Court working days, 2025.
(NIDHI AHUJA) (RANJANA SHAILEY) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2025.05.26 17:30:29 IST Reason: