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Supreme Court - Daily Orders

S. Ramadass vs The Government Of Tamil Nadu on 23 May, 2025

Bench: J.K. Maheshwari, Aravind Kumar

     ITEM NO.20                             COURT NO.5                SECTION XII

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 19655/2025

     [Arising out of impugned final judgment and order dated 01-07-2024
     in WA No. 1346/2021 passed by the High Court of Judicature at
     Madras]

     S. RAMADASS                                                       Petitioner(s)

                                                   VERSUS

     THE GOVERNMENT OF TAMIL NADU & ORS.                               Respondent(s)

     (IA No. 126352/2025 - CONDONATION OF DELAY IN FILING and IA No.
     126353/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 23-05-2025 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s) :
                                     Mr. S. Nagamuthu, Sr. Adv.
                                     Mr. Shreyas Kaushal, Adv.
                                     Mr. Shyam Gopal, AOR


     For Respondent(s) :

                            UPON hearing the counsel the Court made the following
                                               O R D E R

1) As prayed, list the matter after ensuing partial Court working days, 2025.

(NIDHI AHUJA) (RANJANA SHAILEY) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2025.05.26 17:30:29 IST Reason: