Bombay High Court
Disha Constructions vs Lok Constructions And 5 Ors And Darshan L ... on 23 July, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 1130 OF
2018
In
COMMERCIAL EXECUTION APPLICATION 1341 OF 2018
Disha Constructions ....Petitioner
V/S
Lok Constructions And 5 Ors ....Respondent
WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 5 OF 2019 In COMMERCIAL EXECUTION APPLICATION 1341 OF 2018 Disha Constructions ....Petitioner V/S Lok Constructions And 5 Ors And Darshan L ....Respondent Gandhi (applicant) CORAM : R. I. CHAGLA, J DATE : 23rd July, 2019 P.C. :
Due to paucity of time the matter is adjourned as per CMIS date. Ad-interim relief if any to continue till then.
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