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Bombay High Court

Disha Constructions vs Lok Constructions And 5 Ors And Darshan L ... on 23 July, 2019

Author: R. I. Chagla

Bench: R. I. Chagla

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 1130 OF
                         2018
                           In
      COMMERCIAL EXECUTION APPLICATION 1341 OF 2018

         Disha Constructions                                   ....Petitioner
                     V/S
         Lok Constructions And 5 Ors                        ....Respondent

WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 5 OF 2019 In COMMERCIAL EXECUTION APPLICATION 1341 OF 2018 Disha Constructions ....Petitioner V/S Lok Constructions And 5 Ors And Darshan L ....Respondent Gandhi (applicant) CORAM : R. I. CHAGLA, J DATE : 23rd July, 2019 P.C. :

Due to paucity of time the matter is adjourned as per CMIS date. Ad-interim relief if any to continue till then.
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