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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Gujarat - Subsection

Section 126(1)(d) in The Gujarat Provincial Municipal Corporations Act, 1949

(d)the loans repaid in the year and in the case of the loans repaid in instalments or by annual drawings, the amounts, repaid in the year, and the balance due at the close of the year;