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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Public Libraries Act, 2001

(b)"book" includes -
(i)every volume, part of division of a volume, and pamphlet, in any language;
(ii)every sheet of music, map, chart or plan separately printed or lithographed; and
(iii)newspapers, periodicals, paintings, film slides paper manuscripts, plan leaf manuscripts, micro-films and discs or tape used for audio-visual information or electronic information for the purpose of providing services to the public;