Supreme Court - Daily Orders
Reprographics India New Delhi vs Competition Commission Of India on 3 July, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 5038/2019
REPROGRAPHICS INDIA NEW DELHI APPELLANT(S)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. RESPONDENT(S)
O R D E R
We are not inclined to interfere with the impugned order. The Civil Appeal is accordingly dismissed.
......................J. [MOHAN M. SHANTANAGOUDAR] ......................J. [SANJIV KHANNA] NEW DELHI;
JULY 03, 2019.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.07.05 15:41:59 IST Reason: ITEM NO.11 COURT NO.14 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 5038/2019 REPROGRAPHICS INDIA NEW DELHI Appellant(s) VERSUS COMPETITION COMMISSION OF INDIA & ORS. Respondent(s) (FOR ADMISSION ) Date : 03-07-2019 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR HON'BLE MR. JUSTICE SANJIV KHANNA For Appellant(s) Mr. Rishad Ahmed Chowdhury, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The civil appeal is dismissed in terms of the signed order. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (R.S. NARAYANAN) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)