Section 54(1)(c) in The U.P. Habitual Offenders' Restriction Rules, 1957

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State of Uttar Pradesh - Subsection

Section 54(1)(c) in The U.P. Habitual Offenders' Restriction Rules, 1957

(c)Out Station Pass. - A pass to proceed to any place within the State for any specific period may be granted to a settler by the Manager in Form XI :

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State of Uttar Pradesh - Subsection

Section 54(1)(c) in The U.P. Habitual Offenders' Restriction Rules, 1957