Bombay High Court
M/S Bajaj Finance Ltd vs Yashodanandan Ashok Kumar And 2 Ors on 17 February, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
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Tauseef
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO.614 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Chandrahas Jitendra Mehta ...Respondent
EXECUTION APPLICATION NO.615 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Aashu Bharti ...Respondent
EXECUTION APPLICATION NO.616 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Kelvin S. ...Respondent
EXECUTION APPLICATION NO.617 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Parag Satish Sanghvi ...Respondent
EXECUTION APPLICATION NO.618 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Krishnakant P. Soneji ...Respondent
EXECUTION APPLICATION NO.619 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Sunil Kumar Yadav ...Respondent
Pg 1 of 13
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EXECUTION APPLICATION NO.621 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Sujata Anil Chavda ...Respondent
EXECUTION APPLICATION NO.622 OF 2016
Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Kapil H. Jagasia ...Respondent
EXECUTION APPLICATION NO.627 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Shafiq Vazir Khan Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.628 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Jyotirling Tours & Travels & Laxman Tukaram Yadav...Respondents
EXECUTION APPLICATION NO.629 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Laxmi Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.633 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Utkarsh Tour & Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.634 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Sunil Tours & Travels & Ors. ...Respondents
Pg 2 of 13
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EXECUTION APPLICATION NO.635 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Sai Datta Tours & Travels & Ors. ...Respondents
EXECUTION APPLICATION NO.636 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Laxmiraj Tours Travels & Ors. ...Respondents
EXECUTION APPLICATION NO.637 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Singh Tours & Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.638 OF 2016
Mitsu Chem Pvt. Ltd. & Anr. ...Applicant
V/S.
Lotus Refineries Pvt. Ltd. ...Respondent
EXECUTION APPLICATION NO.643 OF 2016
M/s. Bajaj Finance Ltd. ...Applicant
V/S.
Yashodanandan Ashok Kumar & Ors. ...Respondents
EXECUTION APPLICATION NO.651 OF 2016
M/s. HDFC Bank Ltd. ...Applicant
V/S.
Nilesh B. Panchal ...Respondents
EXECUTION APPLICATION NO.652 OF 2016
Shriram Chits (Mah) Ltd. ...Applicant
V/S.
Chavali Ramchandra Readdy ...Respondent
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EXECUTION APPLICATION NO.653 OF 2016
Shriram Chits (Mah) Ltd. ...Applicant
V/S.
K.V. Ramana Reddy & Ors. ...Respondents
EXECUTION APPLICATION NO.655 OF 2016
Shriram Chits (Mah) Ltd. ...Applicant
V/S.
Kanti K. Tank & Ors. ...Respondents
EXECUTION APPLICATION NO.656 OF 2016
Shriram Chits (Mah) Ltd. ...Applicant
V/S.
Kanaiya Lal Bhagvandas Patel & Ors. ...Respondents
EXECUTION APPLICATION NO.658 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.659 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.660 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.661 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
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EXECUTION APPLICATION NO.662 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.663 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.664 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.665 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.666 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.667 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.668 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
Pg 5 of 13
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EXECUTION APPLICATION NO.669 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.673 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Viren Shah ...Respondents
EXECUTION APPLICATION NO.675 OF 2016
The Punjab & Maharashtra Co-op. Bank Ltd. ...Applicant
V/S.
Ms. Nivedhana Michael Nadar & Anr. ...Respondents
EXECUTION APPLICATION NO.676 OF 2016
The Punjab & Maharashtra Co-op. Bank Ltd. ...Applicant
V/S.
Mahadev Ratan Sane & Ors. ...Respondents
EXECUTION APPLICATION NO.677 OF 2016
The Punjab & Maharashtra Co-op. Bank Ltd. ...Applicant
V/S.
Ratan Ganpat Pote & Shobha Rajan Pote ...Respondents
EXECUTION APPLICATION NO.685 OF 2016
M/s. Kotak Mahindra Bank Ltd. ...Applicant
V/S.
Abhishek Mohan Nerurkar & Anr. ...Respondents
EXECUTION APPLICATION NO.686 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Ekrar Ahmed (Borrower) & Anr. ...Respondents
Pg 6 of 13
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EXECUTION APPLICATION NO.687 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Ibrahim Shaikh (Borrower) & Anr. ...Respondents
EXECUTION APPLICATION NO.689 OF 2016
Au Financiers (India) Ltd. ...Applicant
V/S.
Pandurang Sahdev Shinde & Ors. ...Respondents
EXECUTION APPLICATION NO.691 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.692 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Nagesh Shivraj Itkar & Anr. ...Respondents
EXECUTION APPLICATION NO.693 OF 2016
Tata Capital Financial Services Ltd. ...Applicant
V/S.
Nagesh Shivraj Itkar & Anr. ...Respondents
EXECUTION APPLICATION NO.694 OF 2016
M/s. HDFC Bank Ltd. ...Applicant
V/S.
Shahid M. Rafi ...Respondents
EXECUTION APPLICATION NO.695 OF 2016
M/s. Reliance Capital Ltd. ...Applicant
V/S.
Khalilahmed Fazal Shaikh & Anr. ...Respondents
Pg 7 of 13
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EXECUTION APPLICATION NO.696 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
M/s. Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.697 OF 2016
M/s. Religare Finvest Ltd. ...Applicant
V/S.
M/s. Option Oxides Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.699 OF 2016
M/s. HDFC Bank Ltd. ...Applicant
V/S.
Bharat Dahyalal Makhecha ...Respondent
EXECUTION APPLICATION NO.701 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.702 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.703 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Varun Industries Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.704 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Satish Ganesh Kadam & Anr. ...Respondents
Pg 8 of 13
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EXECUTION APPLICATION NO.705 OF 2016
M/s. Reliance Capital Ltd. ...Applicant
V/S.
Aries Car Rental & Sushma Aabhaypratap Chube ...Respondents
EXECUTION APPLICATION NO.706 OF 2016
Reliance Capital Ltd. ...Applicant
V/S.
Maharaja Tours & Travels & Ors. & Anr. ...Respondents
EXECUTION APPLICATION NO.707 OF 2016
M/s. Religare Finvest Ltd. ...Applicant
V/S.
Saicare Logistics Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.708 OF 2016
M/s. Religare Finvest Ltd. ...Applicant
V/S.
Saicare Logistics Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.711 OF 2016
M/s. Religare Finvest Ltd. ...Applicant
V/S.
M/s. New Paras Optics & Ors. ...Respondents
EXECUTION APPLICATION NO.712 OF 2016
M/s. Religare Finvest Ltd. ...Applicant
V/S.
Sai Tours & Travels & Anr. & Amit Nivrutti Zade ...Respondents
EXECUTION APPLICATION NO.713 OF 2016
M/s. Janalakshmi Financial Services Pvt. Ltd. ...Applicant
V/S.
M/s. Shreya Enterprises & Anr. ...Respondents
Pg 9 of 13
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EXECUTION APPLICATION NO.716 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Shailendra Kumar & Anr. ...Respondents
EXECUTION APPLICATION NO.723 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Suresh Maruti Mote (Borrower) & Ors. ...Respondents
EXECUTION APPLICATION NO.724 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Mohan Kashi Giri (Borrower) & Anr. ...Respondents
EXECUTION APPLICATION NO.725 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Sunil H. Gangwani & Anr. ...Respondents
EXECUTION APPLICATION NO.727 OF 2016
M/s. Videocon Industries Ltd. ...Applicant
V/S.
Naresh Mishrimal Kakriya ...Respondent
EXECUTION APPLICATION NO.728 OF 2016
M/s. Janalakshmi Financial Services Pvt. Ltd. ...Applicant
V/S.
M/s. Shree Balaji Foods & Catering Services & Ors. ...Respondents
EXECUTION APPLICATION NO.729 OF 2016
M/s. Reliance Capital Ltd. ...Applicant
V/S.
Aries Car Rental & Anr. ...Respondents
EXECUTION APPLICATION NO.730 OF 2016
Pg 10 of 13
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M/s. Kail Ltd. ...Applicant
V/S.
Arora Electrovision Pvt. Ltd. ...Respondents
EXECUTION APPLICATION NO.731 OF 2016
Marudhar Poly-cot (India) Pvt. Ltd. ...Applicant
V/S.
R. Mahipal Textiles ...Respondents
EXECUTION APPLICATION NO.745 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Dhamodar Wamraodar Shinde & Anr. ...Respondents
EXECUTION APPLICATION NO.746 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Hamid Majid Siddhiqi & Anr. ...Respondents
EXECUTION APPLICATION NO.747 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Ramesh Bhandarkar & Anr. ...Respondents
EXECUTION APPLICATION NO.748 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Manishbhai Bhikubhai Shah & Anr. ...Respondents
EXECUTION APPLICATION NO.749 OF 2016
M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Rajendra Ramchandra Pawar & Krishna Pawar ...Respondents
EXECUTION APPLICATION NO.750 OF 2016
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M/s. Shriram Transport Finance Co. Ltd. ...Applicant
V/S.
Asif Sayyed Mohd Shabbir & Anr. ...Respondents
EXECUTION APPLICATION NO.758 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Mohd. Tavir Alam (Borrower) &
Mohammad Galib Mohammad Vasim Asahekh
(Co-borrower) ...Respondents
EXECUTION APPLICATION NO.759 OF 2016
M/s. Magma Fincorp Ltd. ...Applicant
V/S.
Road Runner ...Respondents
EXECUTION APPLICATION NO.761 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Ramasmujh S. Yadav & Anr. ...Respondents
EXECUTION APPLICATION NO.766 OF 2016
M/s. Janalakshmi Financial Services Pvt. Ltd. ...Applicant
V/S.
M/s. Only Parathas & Ors. ...Respondents
EXECUTION APPLICATION NO.770 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Vinay G. Mishra ...Respondents
EXECUTION APPLICATION NO.771 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Yatin Thakorbhai Patel ...Respondent
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EXECUTION APPLICATION NO.772 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Asha Jinesh Shah ...Respondents
EXECUTION APPLICATION NO.773 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Girish Ramesh Aurangabadkar ...Respondents
EXECUTION APPLICATION NO.810 OF 2016
M/s. India Infoline Finance Ltd. ...Applicant
V/S.
Irfan Khan (Borrower) & Ors. ...Respondents
None for Applicants.
None for Respondents.
Sr. No.33-36 - No R&P.
CORAM : G.S. KULKARNI, J.
DATED : 17th FEBRUARY 2020. P.C. :
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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