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Patna High Court - Orders

Ram Naresh Singh & Ors vs The Magadh University Bodh Gaya & Ors on 19 November, 2014

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.20895 of 2013
                     ======================================================
                     1. Ram Naresh Singh S/O Late Vidya Prasad Singh Resident Of Village-
                     Ekdia, P.O.- Utren, District- Gaya, Presently Residing At 268, Anugrahpuri
                     Colony, District- Gaya
                     2. Dr. Suryadeo Prasad Singh S/O Late Bindeshwar Prasad Singh Resident
                     Of Village- Akhtiyarpur, P.O.- Ur Vishunpur, Alipur, District- Gaya,
                     Presently Residing At Raghvir Kunj, Bahelia Bigha, Ward No.- 5, Tikari,
                     District- Gaya
                     3. Ram Ashrey Singh S/O Late Sheo Sagar Singh Resident Of Village-
                     Gahiyarpur P.O.- Mehmanna, District- Gaya, Presently Residing At
                     Rikabganj, Tikari, District- Gaya
                     4. Ramjee Prasad S/O Late Jay Nandan Singh Resident Of Village- Alipur,
                     P.O.- Kesya, Tikari, District- Gaya

                                                                          .... ....   Petitioner/s
                                                     Versus
                     1. The Magadh University, Bodh Gaya, Gaya Through The Registrar Of
                     The University
                     2. The Vice-Chancellor, The Magadh University, Bodh Gaya, Gaya
                     3. The Registrar, The Magadh University, Bodh Gaya, Gaya
                     4. The State Of Bihar Through The Principal Secretary, HRD Department,
                     Government Of Bihar, Patna

                                                                      .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s :   Mr. Manoj Kumar Yadav
                     For the Respondent/s   : Mr. Prashant Pratap, GP 6
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
                     ORAL ORDER


3       19-11-2014

Counsel for the petitioners seeks liberty to withdraw the writ application as it has become infructuous. Writ is dismissed as not pressed. Respondents have no objection.

(Ajay Kumar Tripathi, J) sk U