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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(c) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(c)that the applicant has made will ful default in complying with or knowingly acted in contravention of any requirement of this Act;