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Bombay High Court

Prajay S/O. Vijay Telgote And Others vs State Of Maharashtra Thr. Police ... on 9 July, 2019

Author: Pushpa V. Ganediwala

Bench: P.N. Deshmukh, Pushpa V. Ganediwala

0907apl503.19                                                                                  1

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH, NAGPUR.

         CRIMINAL APPLICATION (APL) NO. 503 OF 2019
(Prajay s/o Vijay Telgote & Ors. vs. The State of Maharashtra thr. PSO, Murtizapur, District
                                       - Akola & Anr.)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions             Court's or Judge's orders.
and Registrar's Orders.


                                Shri Sagar Katkar, Advocate for the applicant.
                                                     *****

                                            CORAM : P.N. DESHMUKH &
                                                      PUSHPA V. GANEDIWALA, JJ.

JULY 09, 2019.

Heard.

Issue notice to the non-applicants, returnable on 06.08.2019.

Ms. T. Udeshi, learned APP waives notice for non-applicant No. 1.

                                         JUDGE                               JUDGE
                                *GS.




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