Bombay High Court
Prajay S/O. Vijay Telgote And Others vs State Of Maharashtra Thr. Police ... on 9 July, 2019
Author: Pushpa V. Ganediwala
Bench: P.N. Deshmukh, Pushpa V. Ganediwala
0907apl503.19 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) NO. 503 OF 2019
(Prajay s/o Vijay Telgote & Ors. vs. The State of Maharashtra thr. PSO, Murtizapur, District
- Akola & Anr.)
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri Sagar Katkar, Advocate for the applicant.
*****
CORAM : P.N. DESHMUKH &
PUSHPA V. GANEDIWALA, JJ.
JULY 09, 2019.
Heard.
Issue notice to the non-applicants, returnable on 06.08.2019.
Ms. T. Udeshi, learned APP waives notice for non-applicant No. 1.
JUDGE JUDGE
*GS.
::: Uploaded on - 10/07/2019 ::: Downloaded on - 11/07/2019 03:09:42 :::