Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Greater Bengaluru City Corporation - Section 62(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)Notwithstanding anything contained in this Act the receipt by anyperson of honorarium, fee or allowance as Mayor, Deputy Mayor or Councilor as
